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State of Punjab - Section

Section 10 in General Conditions of Tariff and Schedules of Tariff

10. Factory Lighting & Colony Supply :

Industrial Power Supply (L.S., M.S. & S.P.)
(i)Metering equipment for the whole supply (i.e. the supply for the industrial load, bona fide factory lighting load, residential quarters load and Street Lighting load etc.) shall normally be installed on the H.T. side at the point of Commencement of supply, where ever applicable. However, where separate single point 11 KV connection is released for the Colony load, metering equipments for the supply of Indl. load/bona fide factory lighting load and for Colony load shall be installed on H.T. side separately at the point of commencement of supply.
(ii)In case of H.T. consumers (11 KV & above) if metering is done at L.T. side to record the supply due to non-availability of metering equipment, the energy consumption & maximum demand of such consumers shall be increased by 3% to account for losses. This shall be applicable to all categories of consumers.
(iii)All consumption for bona fide factory lighting & for residential purposes for the factory staff quarters shall be added in the consumption of industrial load, when it is metered separately. However, where separate connection is provided for the Colony load only bona fide factory lighting consumption shall be added in the consumption of Indl. load.
(iv)Unlike L.S. consumers, the industrial and general load of M.S. and S.P. consumers is required to be metered separately and accordingly separate meters should be installed.