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State of Andhra Pradesh - Section

Section 11 in Andhra Pradesh General Nurse Training Institutions (Admission into General Nurse Training and Grant of Permission to Private Schools of Nursing) Rules, 1997

11. [ Clinical Attachment Fee. [Substituted by Notification No. G.O.Ms. No. 245, dated 28.6.2006 (w.e.f. 16.8.1997).]

- (i) The Nursing Institution which require clinical attachment for the purpose of imparting to its students in Government Hospitals, shall have to pay a fee as specified below:-
(1)Rs. 500/- (Rupees five hundred only) per student in General Nurse Midwifery course for a period not exceeding six months;
(2)Rs. 1000/- (Rupees one thousand only) per student both in General Nurse Midwifery course for a period above six months and below one year;However, Government reserve the right to revise this Fee from time to time; and
(ii)Permission for affiliation of a private Nursing School in any Government Hospital shall be given only by the Government and no superintendent of the Hospital or any other authority subordinate to the Government is authorized to issue such permission.]