Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(2) in Andhra Pradesh General Nurse Training Institutions (Admission into General Nurse Training and Grant of Permission to Private Schools of Nursing) Rules, 1997

(2)Rs. 1000/- (Rupees one thousand only) per student both in General Nurse Midwifery course for a period above six months and below one year;However, Government reserve the right to revise this Fee from time to time; and
(ii)Permission for affiliation of a private Nursing School in any Government Hospital shall be given only by the Government and no superintendent of the Hospital or any other authority subordinate to the Government is authorized to issue such permission.]