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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(2)(ii) in Andhra Pradesh General Nurse Training Institutions (Admission into General Nurse Training and Grant of Permission to Private Schools of Nursing) Rules, 1997

(ii)Permission for affiliation of a private Nursing School in any Government Hospital shall be given only by the Government and no superintendent of the Hospital or any other authority subordinate to the Government is authorized to issue such permission.]