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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(5) in Inspector of Motor Vehicles, Class II, in the Gujarat State Transport Department, Competitive Examination Rules, 2011

(5)The Commission shall clarify in the advertisement for the option to be given by the candidate for Paper I of the written test as specified in the Appendix.