Section 87 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971
87. Overtime allowance.
(1)Notwithstanding the fact that the whole time of an employee is at the disposal of the Corporation, the Corporation may grant overtime allowance, not counting as pay, to an employee who is required to work on Sundays or holidays or to put in extra hours on weak days in connection with the Corporation's work.(2)The rate and the circumstances in which such allowance may be drawn shall be determined by the Board.
