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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(1)(b) in The Bombay Board and Faculty of Ayurvedic and Unani Systems of Medicine (Reconstitution And Reorganisation) Order, 1959.

(b)the following members of the Board from the Karnataka area shall cease to be members thereof, namely:-
(i)Vaidya Gadag Amarappa Virappa, Bhishagwar, 795, Mettigali, Belgaum;
(ii)Vaidya Hiremath Shankarayya Rachayya, Bhishagwar, Codbole, Mai, Bijapur;