Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Madhya Pradesh - Subsection Section 12(6) in M.P. Farmers' Organisation Rules, 1999 (6)Cash Register and Records.-(i)Cash Book in Form-10.(ii)Receipts Book in Form-11.(iii)Bill Register in Form-12.(iv)Cheque Memo Register in Form-13.(vi)Special Fee Register in Form-14.
