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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in The Merchant Shipping (Continuous Discharge Certificate-cum-Seafarer's Identity Document) Rules, 2001

(1)Any person who fulfils all the eligibility conditions as specified in rules 4 and 5 of these rules, for the issue of a C.D.C. may apply to the shipping master at Nau Bhavan, 10. R.K. Marg, Ballard Estate, Mumbai-400001 or shipping master at Marine House, Hastings, Calcutta-700022 or shipping master, Mercantile Marine Department, Anchorgate Building, 2nd Floor, P.B.No.5004, Rajaji Salai, Chennai-600001, by registered post.