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Union of India - Section

Section 3 in The Merchant Shipping (Continuous Discharge Certificate-cum-Seafarer's Identity Document) Rules, 2001

3. Application for C.D.C.

(1)Any person who fulfils all the eligibility conditions as specified in rules 4 and 5 of these rules, for the issue of a C.D.C. may apply to the shipping master at Nau Bhavan, 10. R.K. Marg, Ballard Estate, Mumbai-400001 or shipping master at Marine House, Hastings, Calcutta-700022 or shipping master, Mercantile Marine Department, Anchorgate Building, 2nd Floor, P.B.No.5004, Rajaji Salai, Chennai-600001, by registered post.
(2)Every such application shall be in the format as specified by the Director General of Shipping, from time to time, and shall be accompanied by two copies of the applicant's recent photograph, copies of relevant certificates or documents duly attested by a Gazetted Officer as proof of eligibility, and a signed declaration to the effect that the applicant has not previously been issued a C.D.C and has not submitted an application for C.D.C to any other shipping master, alongwith a fee of five hundred rupees(non refundable).