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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Rajasthan - Subsection

Section 46(2)(ii) in First Statutes of the University of Udaipur

(ii)University of Udaipur Officers, (Emoluments and Allowances Rules and any other rules prescribing the general conditions of service or terms of contract of the employees or the University and for the time being in force, which may be made applicable to the Officers of the University by order of the State Government.