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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(5) in Bihar Handloom Technical Sub-ordinate Cadre Rule, 2015

(5)The Commission shall prepare reservation category wise merit list on the basis of obtained marks in the Written Examination. The Commission shall recommend such number of the successful candidates from the prepared list to the appointing authority as the vacancies may be requisition to the Bihar Staff Selection Commission by The Department of Industries.