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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(1) in Deputy Ministers Free Rail Travel (Concession) Rules, 1988

(1)The Sanctioning Authority shall, whenever necessary, make a requisition to the General Manager, Northern Railway, New Delhi for the supply of First Class Coupon Books for use by Deputy Ministers/Chief Parliamentary Secretary/Parliamentary Secretaries.