Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Bihar - Subsection Section 16(16) in Bihar Electricity Grid Code, 2010 16.2Objective. - The objective of this Section is to list out all the data required to be provided by Users to STU and vice versa, in accordance with the provisions of the Grid Code.
