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State of Bihar - Section

Section 16 in Bihar Electricity Grid Code, 2010

16. Data Registration.

- 16.1. Introduction -This Section specifies a list of all data required by STU and SLDC, which is to be provided by the Users, and data required by Users to be provided by STU at times specified in the Grid Code. Other Sections of the Grid Code contain the obligation to submit the data and define the times when data is to be supplied by the Users.
16.2Objective. - The objective of this Section is to list out all the data required to be provided by Users to STU and vice versa, in accordance with the provisions of the Grid Code.
16.3Responsibility. - 1. All Users are responsible for submitting up-to-date data to STU/ SLDC in accordance with the provisions of the Grid Code.