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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(3)(a) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(a)The Departmental Promotion Committee shall meet as and when occasion arises to prepare the list of officers suitable for promotion to different ranks of services.