Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Jammu-Kashmir - Subsection Section 39(1) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011 (1)No person shall deposit any material or waste in or near any irrigation work or water channel or field drain or any other work feeding an irrigation work.
