Section 39 in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011
39. Prohibition on deposition of material or waste near an irrigation work or a water channel
(1)No person shall deposit any material or waste in or near any irrigation work or water channel or field drain or any other work feeding an irrigation work.(2)If any person deposits any material or waste in or near such work or channel, the Assistant Executive Engineer shall, by a notice, direct such person to remove such material or waste within the time specified in such notice.(3)In case such person fails to remove the material or waste within the specified time, the Assistant Executive Engineer shall cause such material or waste removed at the cost of the person concerned together with such penalty as the Assistant Executive Engineer may fix in this behalf, which shall be recoverable from such person as arrears of land revenue.
