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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Assam - Subsection

Section 71(5) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(5)School BuildingTable 12: Specifications for Educational Institutions
  Minimum Plot size Maximum Coverage Minimum Front set back Minimum side set back Minimum rear setback
Pre nursery/ Nursery 535 sq. m, i.e., 02 katha 50% 6.0 m 3.0 m 3.0 m
Primary 804 sq. m, i.e., 03 katha 50% 7.5 m 3.0 m. 3.0 m
High School 2677 sq.m, i.e., 02 bigha 50% 7.5 m 3.0 m 3.0 m
College 4015 sq.m, i.e., 03 bigha 50% 7.5 m 3.0 m 3.0 m
(i)Organised Parking - 20% of the total plot area;
(ii)organised recreational open space - 20% of the total plot area; and
(iii)for Government institutions, regulations adopted by Education Department shall be followed.