Section 71 in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

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State of Assam - Section

Section 71 in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

71. Regulation for Special Use Buildings shall be as specified below.

- (To be applicable in all zones where it is permitted / permissible)

(1)Nursing Homes/Hospitals

Requirements	Details
Minimum plot size	1000 sq. m, i.e., 1 Bigha
Minimum setback
Front setback	7.5 m
Rear & side setback	4.5 m
Maximum coverage	45%
Max. F A R	150

(2)Place of Worship (Applicable for new proposals)

Requirements	Details
Minimum plot size	804 sq. m, i.e., 3 Katha
Minimum setback
Front setback	7.5 m
Rear	5.0 m
Side setback	3.0 m
Max. FAR	125

(3)Cinema Hall and Auditorium

Requirements	Details
Minimum plot size	1860 sq. m, i.e.,1Bigha –3 Katha – 9Lessa
Minimum setback
Front setback	9.0 m
Rear & side setback	4.5 m
Maximum coverage	40%
Max. F A R	125

(4)Filling Station

(i)Minimum Plot size - 31 m x 17 m

(ii)Petrol filling station with servicing bed shall have minimum plot size - 37 m x 31 m

(5)School BuildingTable 12: Specifications for Educational Institutions

	Minimum Plot size	Maximum Coverage	Minimum Front set back	Minimum side set back	Minimum rear setback
Pre nursery/ Nursery	535 sq. m, i.e., 02 katha	50%	6.0 m	3.0 m	3.0 m
Primary	804 sq. m, i.e., 03 katha	50%	7.5 m	3.0 m.	3.0 m
High School	2677 sq.m, i.e., 02 bigha	50%	7.5 m	3.0 m	3.0 m
College	4015 sq.m, i.e., 03 bigha	50%	7.5 m	3.0 m	3.0 m

(i)Organised Parking - 20% of the total plot area;

(ii)organised recreational open space - 20% of the total plot area; and

(iii)for Government institutions, regulations adopted by Education Department shall be followed.