Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(13)] [Section 5] [Entire Act] State of Madhya Pradesh - Subsection Section 5(13)(c) in Madhya Pradesh Electricity Balancing and Settlement Code, 2015 (c)This loss figure shall then be used in the Scheduling process from the beginning of the (n+2)th Week;