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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(13) in Madhya Pradesh Electricity Balancing and Settlement Code, 2015

(13)For calculating the Net Drawls Schedules of Buyers at their periphery, the weekly Point of Connection losses as computed by National Load Despatch Centre in accordance with Central Electricity Regulatory Commission (Sharing of Inter State Transmission Charges and Losses) Regulations, 2010 as amended and Weekly Estimated Transmission Losses of Madhya Pradesh Distribution / Other losses, if applicable, shall be apportioned in proportion to their Drawls Schedules. Following process shall be adopted to compute weekly losses:-
(a)State Transmission loss for a given Week = (Total net injection into the State Grid in a week) - (Total net Drawls from the State Grid in a Week);
(b)Loss of nth Week shall be computed by the 5th day of the (n+1)th Week;
(c)This loss figure shall then be used in the Scheduling process from the beginning of the (n+2)th Week;
(d)State Load Despatch Centre shall round-off actual loss of nth Week to nearest 0.01% for the purpose of Scheduling for the (n+2)th Week (e.g. 4.705% is rounded-off to 4.71%, 3.442% is rounded off to 3.44% and so on);
(e)Events in the Grid of an exceptional nature could result in abnormally high or low losses in any Week. This could be either a Load crash in the State due to a Weather disturbance or closure of any Major Hydro Power Station during the monsoon for flushing of silt/debris froM the Reservoir or Outage of any major Transmission Lines etc. The losses for these abnormal weeks shall generally be ignored as far as the Scheduling process is concerned. State Load Despatch Centre decision in this regard will be final.