Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(b) in M.P. Farmers' Organisation Rules, 1999

(b)[ prepare the maintenance plan;] [Substituted by Notification No. 32-1-99-M-XXXI, dated 5-12-2000.]