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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(1)(i) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(i)He must possess a Bachelor's degree preferably a degree in Arts, Commerce, Science or Engineering from any of the recognised Universities of any equivalent qualification.