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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(1) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(1)By promotion. - The post of Director, [Technical] [Substituted vide Notification No.3273/14.10.1985.] shall ordinarily be filled up by promotion by an officer from among the Deputy Directors with due consideration of seniority, suitability and merit in consultation with the Commission subject to the following conditions :
(i)He must possess a Bachelor's degree preferably a degree in Arts, Commerce, Science or Engineering from any of the recognised Universities of any equivalent qualification.
(ii)
(a)He must possess at least a Diploma (usually awarded after a three years' course after Matriculation) in one of the branches at the Printing Trade from a recognised institution in India or abroad or an equivalent qualification.
(b)An officer having successfully, completed at least two years' training course in Printing Technology in the London College of Printing or any other institution of equivalent standard in India or abroad will however, get preference over others.
(iii)He should have completed at least 10 years of service as Deputy Director from the date of his regular appointment to the post.