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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(6) in Jharkhand Building Byelaws 2016

6.1Site Plan - Plan set with an application shall be drawn to a scale of not less than 1:500 for areas up to hectares and not less than 1:1000 for areas more than 1 hectare and shall show-
6.1.1The boundary of the site with the contiguous land around it.
6.1.2The position of site in relation to neighboring street along with the municipal plot number and revenue plot number the name of the street in which the building is proposed to be situated, if any;
6.1.3The name of street in which the building is proposed to be situated if any;
6.1.4All existing buildings standing on over or under the site;
6.1.5The position of the building or of all other building (if any) which the application intents to erect upon his contiguous land to in relation to:
6.1.5.1The boundaries of the site and in case where the site has been partitioned, the boundaries of the portion owned by the applicant and also of the portion owned by the others.
6.1.5.2All adjacent streets, buildings (with number of the stories) and premises within a distance of 15m of the site of the contiguous land (if any).
6.1.5.3If there is no street within a distance 15rn of the site, the nearest existing street.
6.1.6The means of access from the Street to the building and all other building which the owner intends to erect upon his contiguous land;
6.1.7Dimension of the spaces to be left in and around the building to secure a free circulation of air, admission of light and access for scavenging purposes and details of projection (if any) on the open spaces;
6.1.8The width of the Street (if any) in front and of any street (if any) at the site of rear of the proposed building;
6.1.9Scale used and the direction of north point relating to plan of ...the building.
6.1.10any existing physical features, such as wells, drains etc.