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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2)(d) in Rajasthan Transparency in Public Procurement Rules, 2013

(d)[ Source of Funds-State Funds/Central Assistance/Externally Aided Project/Others;] [Substituted by Rajasthan Notification No. G.S.R. 58, dated 4.8.2017 (w.e.f. 24.1.2013).]