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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Assam - Subsection

Section 51(a) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(a)A superficial floor area of not less than 3.35sq.m of which the smallest side should not be less than 1.5m;