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State of Mizoram - Section

Section 170 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

170. Return to be sent to Government.

(1)The Returning Officer shall, after reporting the result of the election under Rule 167, forward the return mentioned in the preceding rule to the Secretary to the Government of Mizoram District Council Affairs Department.
(2)Copies of the returns by the Returning Office shall be furnished by the Secretary to the Government of Mizoram, District Council Affairs Department on payment of a fee of Rs. 2 per copy.