Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of West Bengal - Subsection Section 31(2) in West Bengal Electrical Licensing Rules, 2017 (2)To pass the examination under the rule, a candidate shall have to secure overall 40% marks in the oral and practical test combined.
