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State of West Bengal - Section

Section 31 in West Bengal Electrical Licensing Rules, 2017

31. Examination for National Certificate of Supervisors.

(1)The examination for the National Certificate of Supervisor shall consist of an oral and practical test carrying 100 marks on following papers:-
(a)Paper (I) Compulsory: Electricity-Theory(Elementary knowledge);
(b)Paper (II) Optional: Electricity Utilisation-to be taken by the candidates desiring to qualify for domestic, industrial and other installations;
(c)Paper(lll)-Optional: Mines installations-to be taken up by the candidates desiring to qualify for electrical installations in mines.
(2)To pass the examination under the rule, a candidate shall have to secure overall 40% marks in the oral and practical test combined.
(3)No certificate shall be granted unless a candidate passes in Papers (I) and (II), or Papers (I) and (III) of the common Syllabus. Candidates who have passed in Papers I and III and desire to qualify for mines installations, shall be exempted from reappearing in Paper II.
(4)The syllabus for the examination for the National Certificate of Supervisor shall be called the common Syllabus for National Certificate of Supervisor and shall be as mentioned in Annexure III.
(5)After coming into force of these rules, no application for new or further Parts for National Certificate of Supervisor, shall be entertained from the candidate attaining the age of 65 years. In respect of renewal of such Certificate, candidate of 65 years shall produce a medical fitness certificate for renewal of National Certificate of Supervisor (N.C.S). However, in any case National Certificate of Supervisor's Licence of a person is liable to be ceased/cancelled upon attaining his age of 70 years.