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State of Haryana - Section

Section 43 in Haryana Panchayati Raj Election Rules, 1994

43. Notice at polling stations.

(1)Outside and inside each polling station there shall be displayed prominently, -
(a)a notice specifying the polling area, the voters of which are entitled to vote at the polling station ; and
(b)a notice giving the name of each candidate in Devnagri script in the same order in which the names of such candidates appear in the list of contesting candidates published under Rule 34.
(2)The District Election Officer (Panchayat) shall also provide at each polling station sufficient number of ballot papers and copies of the voter list in respect of the polling area, the voters of which are entitled to vote at such polling station as well as such other equipments and accessories as may be required for taking the poll at such polling station.