Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

State of Haryana - Subsection

Section 43(1)(b) in Haryana Panchayati Raj Election Rules, 1994

(b)a notice giving the name of each candidate in Devnagri script in the same order in which the names of such candidates appear in the list of contesting candidates published under Rule 34.