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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(1) in West Bengal Electrical Licensing Rules, 2017

(1)The Board shall meet once in three months and at such other time as may in the opinion of the President be necessary for transacting business, which cannot be disposed of by circulation of papers. At least seven days' notice in advance of all meetings shall be sent to each member.