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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(1)(a) in Orissa State Financial Corporation (Staff) Regulations, 1975

(a)Office hours are from 10.30 a.m. to 4.30 p.m. Any member of the staff may be required to work beyond office hours if the business of the Corporation demands it-