Section 40(3)(a) in Central University of Himachal Pradesh (Amendment) Statutes, 2019

[Cites 0, Cited by 0] [Section 40(3)] [Section 40] [Entire Act]

(a)Departments of Studies

(i)Department of Civil & Environmental Engineering

(ii)Department of Electrical Engineering & Energy Technology

(iii)Department of Electronics & Communication Engineering

(iv)Department of Mechanical & Aerospace Engineering

(v)Department of Chemical Engineering & Chemical Technology

(vi)Department of Computer Engineering & Robotics

(vii)Department of Pharmaceutical Technologies

(viii)Department of Biotechnology & Genome

(ix)Such other Departments as may be established from time to time under the Statutes and assigned by the Ordinances.

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