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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(3) in Central University of Himachal Pradesh (Amendment) Statutes, 2019

(3)School of Engineering Sciences & Technology
(a)Departments of Studies
(i)Department of Civil & Environmental Engineering
(ii)Department of Electrical Engineering & Energy Technology
(iii)Department of Electronics & Communication Engineering
(iv)Department of Mechanical & Aerospace Engineering
(v)Department of Chemical Engineering & Chemical Technology
(vi)Department of Computer Engineering & Robotics
(vii)Department of Pharmaceutical Technologies
(viii)Department of Biotechnology & Genome
(ix)Such other Departments as may be established from time to time under the Statutes and assigned by the Ordinances.
(b)Centres of Studies
(i)Centre for Emerging Technologies & Innovation
(ii)Centre for Earthquake Sciences & Engineering
(iii)Centre for Skill Development & Community Polytechnic
(iv)Such other Centres as may be established from time to time and assigned by the Ordinances