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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(26) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(26)All important instructions requiring notice of the students along with a copy of the Date-sheet shall be notified for the information of students sitting for the examination by means of a notice placed on the Notice Board of the College/Centre where the examinations are being conducted. Two copies of such notice shall be sent to the Registrar for purpose of record. These instructions shall be based on the "Duty List of Centre Superintendent" being circulated by the Registrar. These will also be repeated in person verbally by the Centre Superintendent in the Examination Hall before and during the Examinations daily.