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[Cites 0, Cited by 0] [Section 5(15)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(15)(ii) in The U.P. Ground Water (Engineers and Scientists) Service Rules, 1999

(ii)25 per cent by promotion through the Commission from amongst substantively appointed Technical Assistant (Mechanical), Junior Engineers (Mechanical) and Computors who have completed seven years' service, as such, in the department on the first day of the year of recruitment.