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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of West Bengal - Subsection

Section 31(3) in West Bengal Electrical Licensing Rules, 2017

(3)No certificate shall be granted unless a candidate passes in Papers (I) and (II), or Papers (I) and (III) of the common Syllabus. Candidates who have passed in Papers I and III and desire to qualify for mines installations, shall be exempted from reappearing in Paper II.