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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(2)(iii) in Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2013

(iii)names of the candidates who have passed qualifying examination from outside the Gujarat State and have appeared in JEE (Main) / [AIPMT] [Substituted 'NEET' by Notification No. GH/SH/24/2014/PVS/102013/280/S, dated 16.7.2014 (w.e.f. 14.5.2013).]/ GUJCET conducted in the corresponding academic year, giving priority to the candidates of Gujarat origin.