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[Cites 0, Cited by 0] [Section 29(12)] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(12)(b) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(b)a clear space of [10 metre W 4 metre or 5 metre W 5 metre] [Substituted for the expression '10m ]N 4m or 5m W 5m' as per Commission's Notification No. TNERC/DC/8-8 dated 8.2.2008 (w.e.f. 27.2.2008).] open to the sky shall be provided within the consumer premises preferably at the main entrance for installing structure mounted distribution transformer and associated switchgears, and