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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(12) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(12)[For any building / premises requiring LT service connection(s) having either (a) total floor area of 900 square meter and above (excluding the stilt floor / basement floor) or (b) the total demand of all the LT services in the building exceeds 150 kW] [[Substituted as per Commission's Notification No. TNERC/DC/8-1 dated 22.11.2005 (w.e.f. 7,12.2005)Before substitution stood as under:'For storied buildings having a total floor area of 900 square metre and above, and multistoried building i.e. Ground plus three or more floors including stilt floor/ basement floor for Low Tension Service Connection.]].
(i)
(a)an electrical room with RCC roof having clear floor area 6 metres W 4 metres with a vertical clearance of 2.75 metres with locking facility, exhaust fans and ad equate size of cable duct, shall be provided at the ground floor within the consumer premises of storied buildings nearer to the main entrance for installing floor mounted distribution transformer and associated switchgear or
(b)a clear space of [10 metre W 4 metre or 5 metre W 5 metre] [Substituted for the expression '10m ]N 4m or 5m W 5m' as per Commission's Notification No. TNERC/DC/8-8 dated 8.2.2008 (w.e.f. 27.2.2008).] open to the sky shall be provided within the consumer premises preferably at the main entrance for installing structure mounted distribution transformer and associated switchgears, and
(ii)[ Space as per the following norms shall be allotted for establishment of a sub-station/switching station in places of group housing/commercial complex where the total demand exceeds 5 MVA. These areas shall be specifically shown in the plan. [Substituted by Notification No. TNERC/DC/8-12, dated 24.8.2009 (w.e.f.16.9.2009).]
The requirement of land for establishment of sub-stations shall not exceed the limit given below:
Voltage level of the sub-station Land Requirement in Sq.Mts.
  Normal sub-station Compact sub-station
33 KV Sub-Station 1520 (indoor) 3160 (outdoor) 225
110 KV Sub-Station 4000 (outdoor) 1050
230 KV Sub-Station 16000 (outdoor) 7750
Note: - (a) in places situated within 60 Kilo Meters from the periphery of the Metropolitan/Corporation limit, the licensee may establish the Compact Sub-Station;
(b)in places situated within 30 Kilo Meters from periphery of the Municipality limit, the licensee may establish the Compact Sub-Station;
(c)in places situated within 10 Kilo Meters from the periphery of the Town Panchayat limit, the licensee may establish the Compact Sub-Station;
(d)in other places, the licensee may establish the Sub-Station of his choice;
(e)the land area should have the proper approach road atleast on any one side of the land for easy transporting of power transformer;
(f)the dimension of the land area shall be as per the suggestions of the Licensee to the consumer.]