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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(1) in Bachelor of Engineering and Technology, Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2008

(1)the candidate shall submit the self-attested copies of the following documents along with the print out of the registration form at the Help Center, namely:-
(i)S.S.C. Examination (Std. 10th) Mark-sheet,
(ii)H.S.C. Examination ( Std. 12th) Mark-sheet,
(iii)Gujarat Common Entrance Test (GUJCET) Mark-sheet,
(iv)School Leaving Certificate or Transfer Certificate,
(v)Caste certificate for a candidate belonging to Scheduled Caste (SC), Scheduled Tribes (ST) and Socially and Educationally Backward Class (SEBC), issued by the authority empowered by the Government in this behalf,
(vi)Non Creamy Layer (NCL) certificate of the family, issued after 1st April of the relevant academic year, by the authority empowered by the Government in this behalf,
(vii)Certificate of Physical Disability, issued and duly signed by the Civil Surgeon/Medical Authority, in case of a Physically Handicapped candidate,
(viii)Certificate of Ex-Serviceman, duly issued by the Director, Sainik Welfare Board Gujarat State or by the District Sainik Welfare Officer,
(ix)A copy of certificate of In-Serviceman duly issued by the Commanding Officer of the respective unit in which they are serving,
(x)A copy of certificate of income issued by the authority empowered by the Government in this behalf, if applicable, and
(xi)Such other certificates as the Admission Committee deem necessary: