Section 18(1)(x) in Bachelor of Engineering and Technology, Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2008

[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

(x)A copy of certificate of income issued by the authority empowered by the Government in this behalf, if applicable, and

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