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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Rajasthan - Subsection

Section 70(2) in First Statutes of the University of Udaipur

(2)A registered graduate shall also be entitled to the following privileges in University:-
(i)He shall be supplied on his request free of charge but subject to its being in stock one copy of the annual University Report.
(ii)When the University has arranged for Extension Lectures at any Station notice of invitation may be sent to the registered graduates in that station.