Section 70 in First Statutes of the University of Udaipur
70. Rights of the Registered Graduates.
(1)A registered graduate who has conformed to the provisions made in these statutes shall be entitled to vote and/or stand as candidate at the election of a member of the Board provided under sub-section (1) III (ii) of section 19 of the Act.(2)A registered graduate shall also be entitled to the following privileges in University:-(i)He shall be supplied on his request free of charge but subject to its being in stock one copy of the annual University Report.(ii)When the University has arranged for Extension Lectures at any Station notice of invitation may be sent to the registered graduates in that station.
