Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act] State of Rajasthan - Subsection Section 70(2)(i) in First Statutes of the University of Udaipur (i)He shall be supplied on his request free of charge but subject to its being in stock one copy of the annual University Report.