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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(a) in The Madurai City Municipal Corporation Class I Service Rules, 1981

(a)No person shall be eligible for appointment to the posts specified in column (1) of the Table below by the methods specified in the corresponding entries column (2) unless he possesses the qualification specified in the corresponding entries in column (3) thereof.