Section 61(1)(a) in The West Bengal Primary Education Act, 1973

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State of West Bengal - Subsection

Section 61(1)(a) in The West Bengal Primary Education Act, 1973

(a)frame and transmit to the Director, by such date and in such form as he may direct, a statement showing for the area within its jurisdiction -

(i)the names of primary schools for which grants have been sanctioned for that year; and

(ii)the amount of the grant which has been sanctioned for each such school;